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Kerala HC Orders Release of 61-year-old Convict Who Spent 18 Years in Prison in 14 Cases - (28 Jul 2021)

CRIMINAL

Kerala High Court has granted relief to a 61-year-old man who had spent over 18 years behind bars for sentences awarded to him in 14 criminal cases pending before different courts across the State.

Tags : KERALA HIGH COURT   RELEASE OF 61-YEAR-OLD CONVICT  

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