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Bombay High Court Refuses Ad-Interim Relief to Raj Kundra in Porn Film Case - (28 Jul 2021)

CRIMINAL

Bombay High Court has refused to grant ad-interim reliefs to businessman Raj Kundra, husband of actor Shilpa Shetty, in his plea seeking release in a pornography racket alleging "illegal" arrest.

Tags : BOMBAY HIGH COURT   AD-INTERIM RELIEF TO RAJ KUNDRA  

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