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Delhi HC Refuses to Pass Interim Order Granting Permanent Commission to Woman Naval Officer - (28 Jul 2021)

DEFENCE

Delhi High Court has refused to issue an order granting Permanent Commission to a woman Naval Officer in the Indian Navy by observing that the grant of Permanent Commission as per the relevant statute is subject to vacancies and that there existed no gender discrimination in this regard.

Tags : DELHI HIGH COURT   GRANTING PERMANENT COMMISSION TO WOMAN NAVAL OFFICER  

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