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Delhi High Court Seeks Reply on Pleas for Increasing Crematoriums/ Burial Grounds - (28 Jul 2021)

CIVIL

Delhi High Court has directed the concerned authorities to file their replies to a batch of petitions seeking directions for dignified burial/cremation of dead bodies in wake of Covid-19. The Court has granted time till 6th September, 2021, for filing of a fresh status report/ counter affidavit in the matter.

Tags : DELHI HIGH COURT   INCREASING CREMATORIUMS/ BURIAL GROUNDS  

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