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Karnataka HC Enquires Legality of SIT Probe in Alleged Sex CD Scandal - (28 Jul 2021)

CRIMINAL

Karnataka High Court has raised questions at the legality of the SIT probe in the alleged sex CD scandal involving former State Minister Ramesh Jarkiholi, as the SIT Chief has been on leave since 1st May, 2021.

Tags : KARNATAKA HIGH COURT   ALLEGED SEX CD SCANDAL  

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