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Parliament Passes Marine Aids to Navigation Bill, 2021 - (28 Jul 2021)

MARINE LAWS

Parliament has passed the Marine Aids to Navigation Bill, 2021, citing "enormous technological development" in the field of marine navigation and the need to regulate the same. The Bill will repeal the Lighthouse Act, 1927 governing the traditional navigation aid, i.e. lighthouses.

Tags : PARLIAMENT   MARINE AIDS TO NAVIGATION BILL   2021  

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