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Madras HC Directs State to Undertake Measures to Notify Madurai Airport as International Airport - (27 Jul 2021)

CIVIL

Madras High Court has instructed the State government to undertake immediate measures to expand the Madurai Airport and also acquire land in this regard so as to declare and notify the airport as an 'International Airport'.

Tags : MADRAS HIGH COURT   MADURAI AIRPORT  

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