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Delhi HC Disposes of Plea Seeking Directions to Reopen Spa Centres Amid Covid-19 Pandemic - (27 Jul 2021)

CIVIL

Delhi High Court has disposed of pleas seeking directions on the Delhi Government to reopen spa centres which were closed amid Covid-19 pandemic, after taking on record the order issued by the Delhi Disaster Management Authority permitting their reopening.

Tags : DELHI HIGH COURT   DIRECTIONS TO REOPEN SPA CENTRES  

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