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Kerala HC Permits Termination of 15-Week Pregnancy of Mentally Challenged Rape Victim - (27 Jul 2021)

CRIMINAL

Kerala High Court has permitted termination of an over 15-week pregnancy of a mentally challenged rape victim citing that it was in her best interests as she was incapable of making an informed decision on her own.

Tags : KERALA HIGH COURT   TERMINATION OF 15-WEEK PREGNANCY  

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