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Delhi HC Asks for Centre Response on Issuance of New Passport to Transgender Woman - (27 Jul 2021)

CIVIL

Delhi High Court has asked the Centre to respond on a petition seeking issuance of a new passport to a Transgender woman with the required changes in name and gender without insisting on the production of sex-change certificate.

Tags : DELHI HIGH COURT   ISSUANCE OF NEW PASSPORT TO TRANSGENDER WOMAN  

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