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Delhi HC Allows Sushant Singh Rajput's Father to Approach Single Judge Against Release of Film - (27 Jul 2021)

MEDIA AND COMMUNICATION

Delhi High Court has granted liberty to the father of late Bollywood actor Sushant Singh Rajput, to approach the single judge with his grievance pertaining to release of the actor's alleged biopic, "Nyay: The Justice."

Tags : DELHI HIGH COURT   RELEASE OF FILM "NYAY: THE JUSTICE."  

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