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Madras HC Stays Single Bench Judgment Against Tamil Actor Vijay - (27 Jul 2021)

OTHER TAXES

Madras High Court has stayed a single bench judgment which had passed adverse observations against Tamil Actor Vijay and had imposed a cost of Rs 1 lakh on him for filing a petition challenging the levy of entry tax on his Rolls Royce car.

Tags : MADRAS HIGH COURT   TAMIL ACTOR VIJAY  

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