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Kerala High Court Grants Interim Anticipatory Bail to Two Accused in ISRO Espionage Case - (27 Jul 2021)

CRIMINAL

Kerala High Court has granted interim anticipatory bail to former police officers S. Vijayan and Thampi S. Durga in the ISRO espionage case for two weeks. The duo was accused of being a part of the conspiracy to falsely implicate, arrest and torture ISRO scientist Nambi Narayanan for espionage.

Tags : KERALA HIGH COURT   ANTICIPATORY BAIL TO TWO ACCUSED IN ISRO ESPIONAGE CASE  

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