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Parliament Passes Bill to Declare Two Food Technology Institutes as Institutions of National Importan - (27 Jul 2021)

CIVIL

Lok Sabha has passed the National Institutes of Food Technology, Entrepreneurship and Management Bill, 2021, to declare the National Institute of Food Technology Entrepreneurship and Management, Kundli and the Indian Institute of Food Processing Technology, Thanjavur as institutions of national importance.

Tags : PARLIAMENT   INSTITUTES OF NATIONAL IMPORTANCE  

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