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Gujarat HC: Issuance of Illusory Pre-Show Cause Notice for Consultation Before Hearing is Arbitrary - (27 Jul 2021)

GOODS AND SERVICES TAX

Gujarat High Court while imposing the cost of Rs. 20,000 on Goods and Service Tax Department held that the Issuance of an illusory Pre-Show-Cause Notice for consultation only two hours before the hearing is arbitrary.

Tags : GUJARAT HIGH COURT   ISSUANCE OF ILLUSORY PRE-SHOW CAUSE NOTICE  

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