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Finance Minister Introduces Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021 - (27 Jul 2021)

INSOLVENCY

Finance Minister Nirmala Sitharaman has introduced the Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021, which amends the Insolvency and Bankruptcy Code, 2016.

Tags : FINANCE MINISTER   INSOLVENCY AND BANKRUPTCY CODE (AMENDMENT) ORDINANCE   2021  

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