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Madras HC Orders Notice on Election Petition Challenging Victory from Katpadi Assembly Constituency - (27 Jul 2021)

ELECTION

Madras High Court has ordered notice to Minister for Water Resources Duraimurugan on an election petition challenging his victory from Katpadi Assembly constituency this year with a slender margin of 746 votes compared to his nearest rival candidate V. Ramu of the AIADMK who secured 84,394 votes.

Tags : MADRAS HIGH COURT   ELECTION PETITION CHALLENGING VICTORY FROM KATPADI ASSEMBLY CONSTITUENCY  

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