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Delhi HC Appoints Local Commissioner to Submit Report on Donations, Facilities for Devotees - (26 Jul 2021)

CIVIL

Delhi High Court has appointed a local commissioner for paying surprise visits in Kalkaji Temple in respect of ascertaining conduct of 'puja sewa', collection of offerings being put in donation boxes and also other issues regarding cleanliness, hygiene and facilities for devotees.

Tags : DELHI HIGH COURT   REPORT ON DONATIONS   FACILITIES FOR DEVOTEES  

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