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SC Clarifies Enquiry Report Submitted by SC Judge on Conspiracy Angle Against Former ISRO Scientist - (26 Jul 2021)

CIVIL

Supreme Court has clarified that the enquiry report submitted by former Supreme Court judge Justice DK Jain on the conspiracy angle against former ISRO scientist Nambi Narayanan in the infamous espionage case cannot be the sole basis to proceed against the alleged errant police officers.

Tags : SUPREME COURT   FORMER ISRO SCIENTIST  

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