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SC Refuses to Entertain Gautam Gambhir Foundation's Plea Against Enquiry on COVID Drugs Hoarding - (26 Jul 2021)

CRIMINAL

Supreme Court has refused to entertain a petition filed by Gautam Gambhir Foundation against the order passed by the Delhi High Court for enquiry into alleged hoarding of COVID-19 drugs by the trust headed by former Indian team cricketer and present BJP MP from Delhi Gautam Gambhir.

Tags : SUPREME COURT   GAUTAM GAMBHIR FOUNDATION  

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