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Madras HC Quashes Sedition Case for Distributing Hand Bills in 2018 Anti-Sterlite Protest - (26 Jul 2021)

CRIMINAL

Madras High Court has quashed criminal case against two persons booked under sedition for distributing hand bills against the Centre and State Government in relation to the 2018 Anti-Sterlite Protest, observing that showing protest, being a fundamental right, is a hallmark of democracy.

Tags : MADRAS HIGH COURT   2018 ANTI-STERLITE PROTEST  

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