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NGT Constitutes Committee for Recommending Remedial Measures Against Ground Water Contamination - (26 Jul 2021)

ENVIRONMENT

National Green Tribunal has constituted a five member joint committee in order to recommend the remedial measures to curb the contamination of ground water in a village situated in Haryana's Sangrur District in a case wherein reference was made by the applicant on Hindustan Times report dated 8th July 2021 titled 'Sangrur tubewell spews out polluted water; PPCB blames dismantled factor.'

Tags : NATIONAL GREEN TRIBUNAL   COMMITTEE FOR RECOMMENDING REMEDIAL MEASURES  

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