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Himachal Pradesh HC Seeks Response on Availability of Covid Facilities in State - (26 Jul 2021)

CIVIL

Himachal Pradesh High Court has sought response of the State Government on the availability of Covid 19 facilities in the State with regards to the ambulances, hospitals including mental health hospitals and pediatrics facilities with regards to children. The Court has also directed the State Government to continue uploading relevant details about all Covid related activities on the State website.

Tags : HIMACHAL PRADESH HIGH COURT   AVAILABILITY OF COVID FACILITIES IN STATE  

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