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AP HC Dismisses Plea for Recalling Non-Bailable Warrant Against K.V.V. Satyanarayana - (26 Jul 2021)

CRIMINAL

Andhra Pradesh High Court has dismissed a petition filed by K.V.V. Satyanarayana, Special Secretary (Finance), for recalling the non-bailable warrant (NBW) issued against him in a case related to dues to be paid to G. Siva Narayana, sarpanch of Bhaskararaopet village in Kalidindi mandal of Krishna district, and ordered that he should be taken into custody.

Tags : ANDHRA PRADESH HIGH COURT   NON-BAILABLE WARRANT AGAINST K.V.V. SATYANARAYANA  

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