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NGT Directs KRMB to Visit Worksite of Rayalaseema Lift Irrigation Scheme - (26 Jul 2021)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Krishna River Management Board (KRMB) to visit the worksite of Rayalaseema Lift Irrigation Scheme (RLIS) to assess whether the work going on there was for preparation of the detailed project report or more than that and submit a report by 9th August, 2021.

Tags : NATIONAL GREEN TRIBUNAL   WORKSITE OF RAYALASEEMA LIFT IRRIGATION SCHEME  

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