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Supreme Court Rejects Petition Challenging NGT Order on Use of Firecrackers in Delhi-NCR, Upholds Ban - (23 Jul 2021)

ENVIRONMENT

Supreme Court has rejected the petition challenging the National Green Tribunal's (NGT) order on the usage of firecrackers in the Delhi-NCR region. The NGT’s order had imposed a complete ban on the sale and use of all firecrackers during the COVID-19 pandemic in NCR and other cities in India with poor Air Quality Index index.

Tags : SUPREME COURT   FIRECRACKERS  

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