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Madras HC Provides Temporary Relief to MP - (19 Feb 2016)

Madras HC, while providing relief to MP, which lost its bid to get included in Geographical Indications (GI) registry as basmati growing region, has said other parties including Agricultural and Processed Food Products Export Development Agency (APEDA) should not do anything to precipitate matter.

Tags : MADRAS HC   MP   APEDA  

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