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Apex Court Says ‘very unlikely’ it Will Cancel Bail of Student activists Held in Riots - (23 Jul 2021)

CRIMINAL

Apex Court observes that frowning upon “hypersensitivity in political matters” said that it is “very unlikely” to send back to jail three student activists, Natasha Narwal, Devangana Kalita and Asif Iqbal Tanha, who were arrested in May last year for allegedly instigating the February 2020 Delhi riots.

Tags : APEX COURT   BAIL  

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