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Delhi HC Asks Paralympic Committee of India to Take Instructions on Shooter Naresh Sharma's Plea - (22 Jul 2021)

CIVIL

Delhi High Court has granted a day's time to the Paralympic Committee of India (PCI), the apex body for promotion and development of Para Sports in India, to seek instructions on a plea filed by shooter Naresh Kumar Sharma over his non-selection for the upcoming Tokyo games 2020.

Tags : DELHI HIGH COURT   SHOOTER NARESH SHARMA  

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