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Delhi High Court Issues Notice on Plea Challenging IT Rules, 2021 - (22 Jul 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice to the Ministry of Electronics and Information Technology on a fresh plea challenging the vires of Information Technology (Guidelines for Intermediaries and Digital Media Ethics Code) Rules, 2021.

Tags : DELHI HIGH COURT   PLEA CHALLENGING IT RULES   2021  

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