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Supreme Court Allows Andhra Govt to Withdraw Its Plea to Lift Stay on Investigation - (22 Jul 2021)

CIVIL

Supreme Court has allowed the state of Andhra Pradesh to withdraw its petition filed against the stay imposed by the Andhra Pradesh High Court on the probe into the Amaravati Land Scam case.

Tags : SUPREME COURT   AMRAVATI LAND SCAM CASE  

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