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Calcutta HC Grants Time to WB Government to Submit Reply to Final Report by NHRC - (22 Jul 2021)

CRIMINAL

Calcutta High Court has granted time to the West Bengal state government to submit a reply to the final report submitted by the Committee of the National Human Rights Commission (NHRC) on West Bengal Post Poll Violence.

Tags : CALCUTTA HIGH COURT   WEST BENGAL POST POLL VIOLENCE  

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