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Allahabad HC Stays Arrest of Journalist Vineet Narain Accused of Making Defamatory Posts - (22 Jul 2021)

CRIMINAL

Allahabad High Court has granted interim protection against arrest to Journalist Vineet Narain and his associate named Rajneesh Kapur, who has been booked for putting up allegations on social media posts that Vishva Hindu Parishad (VHP) leader Champat Rai and his brothers grabbed land from gaushala in Bijnor district.

Tags : ALLAHABAD HIGH COURT   ARREST OF JOURNALIST VINEET NARAIN  

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