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Bombay High Court Issues Directions for Proper Functioning of Tree Authority in Goa - (22 Jul 2021)

ENVIRONMENT

Bombay High Court has issued several directions for their proper functioning, being "extremely distressed" by the fact that the Tree Authorities in both the districts of Goa have not functioned at all since about a decade.

Tags : BOMBAY HIGH COURT   PROPER FUNCTIONING OF TREE AUTHORITY IN GOA  

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