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Karnataka HC Confirms Interim Order Staying Government Orders on Online Classes - (22 Jul 2021)

EDUCATION

Karnataka High Court has confirmed the interim order passed by a coordinate bench of the Court on 8th July, 2020, by which it had stayed the government orders issued to the extent they put an embargo on conducting online classes for students of LKG to Class X.

Tags : KARNATAKA HIGH COURT   INTERIM ORDER STAYING GOVERNMENT ORDERS ON ONLINE CLASSES  

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