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Gauhati HC Seeks Views of Three States on Alarming Rise in Covid Cases - (22 Jul 2021)

CIVIL

Gauhati High Court has sought views from Nagaland, Mizoram and Arunachal Pradesh on the alarming rise of Covid-19 cases. The Court has taken suo motu notice of the alarming situation of Covid-19 pandemic, which is in its second wave, in the states of Nagaland, Mizoram and Arunachal Pradesh, where the positivity rate is extremely high.

Tags : GAUHATI HIGH COURT   RISE IN COVID CASES  

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