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Karnataka HC Confirms Interim Order Passed by Coordinate Bench of Court on July 8 - (21 Jul 2021)

CIVIL

Karnataka High Court has confirmed the interim order passed by a coordinate bench of the court on July 8, 2020, by which it had stayed the government orders issued on June 15 and June 27, 2020 to the extent they put an embargo on conducting online classes for students of LKG to Class X.

Tags : KARNATAKA HIGH COURT   INTERIM ORDER PASSED BY COORDINATE BENCH OF COURT  

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