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P&H HC Orders DGP (Punjab) to Take Steps to Curb Drug Supply and Consumption - (21 Jul 2021)

CRIMINAL

Punjab & Haryana High Court has ordered the Director-General of Police (Punjab) to take practical steps to curb the spread of drug supply and consumption in the State. It has further directed the DGP to 'catch hold' of such persons who are running fake companies/ fake medical stores without valid licenses, for illegal drug trade.

Tags : PUNJAB & HARYANA HIGH COURT   CURB DRUG SUPPLY AND CONSUMPTION  

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