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Kerala HC Directs State to Not Obstruct Research on Tiger Moth Disease - (21 Jul 2021)

ENVIRONMENT

Kerala High Court has directed the state to inform whether there was any obstruction in permitting the petitioner scientist to collect discarded blood samples of patients suffering from fever from various health centres, health laboratories, and district hospitals in the State to develop a diagnostic kit to detect tiger moth disease from infectious viral fevers.

Tags : KERALA HIGH COURT   RESEARCH ON TIGER MOTH DISEASE  

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