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Allahabad HC Takes Suo Moto Cognizance of Noise Pollution by Modified Silencers on Bikes - (21 Jul 2021)

ENVIRONMENT

Allahabad High Court has taken suo moto cognizance of Noise pollution generated through modified silencers specifically Bullet Bikes and the other two wheelers, directing the Additional Chief Standing counsel to assist the Court in the matter.

Tags : ALLAHABAD HIGH COURT   NOISE POLLUTION BY MODIFIED SILENCERS ON BIKES  

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