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Madras HC Directs Centre to Take Steps for Implementing OBC Reservation in MBBS Seats - (21 Jul 2021)

EDUCATION

Madras High Court has directed the Central government to immediately take measures for implementing OBC reservation in MBBS seats under All India Quota, across under-graduate and post-graduate medical and dental colleges of the State.

Tags : MADRAS HIGH COURT   STEPS FOR IMPLEMENTING OBC RESERVATION IN MBBS SEATS  

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