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Karnataka HC Issues Notice to State on Plea Seeking Parity in Assessment Criteria for Evaluating Fres - (21 Jul 2021)

EDUCATION

Karnataka High Court has issued notice to the state government on a petition seeking directions to follow the same assessment method for repeater students of II PUC class, as is being done in the case of regular students, while awarding marks for the academic year 2020-2021.

Tags : KARNATAKA HIGH COURT   ASSESSMENT CRITERIA FOR EVALUATING FRESHERS  

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