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Madras HC Directs State to Install Complaint Boxes in Schools for Sexual Abuse Complaints - (21 Jul 2021)

EDUCATION

Madras High Court has directed the State government to install complaint boxes in every school to encourage students to shun hesitation and complain freely about any case of sexual abuse, either by the managing committee members or teaching or non-teaching staff.

Tags : MADRAS HIGH COURT   COMPLAINT BOXES IN SCHOOLS FOR SEXUAL ABUSE COMPLAINTS  

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