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SC Issues Notice in Prayer for Compensation for Illegal Detention of Leichobam Erendro - (20 Jul 2021)

CRIMINAL

Supreme Court has issued notice on the prayer made by Manipur based political activist Leichobam Erendro seeking compensation for the illegal detention underwent by him under the stringent National Security Act, 1972 over a Facebook post that cow dung or cow urine will not cure COVID-19.

Tags : SUPREME COURT   LEICHOBAM ERENDRO  

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