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Patna High Court Confers Senior Designation on 16 Advocates Only One Woman Finds Place in List - (20 Jul 2021)

CIVIL

Patna High Court has conferred senior designation on 16 advocates in the Full Court meeting held on Monday. Advocate Nivedita Nirvikar is the only woman who has been designated as a Senior Advocate in the list. The designation has been done in view of the "High Court of Judicature of Patna (Designation of Senior Advocates) Rules, 2019".

Tags : PATNA HIGH COURT   SENIOR DESIGNATION  

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