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Karnataka HC Issues Notice to NLSIU to Assist in Allocation of Fund Towards Government Schools - (20 Jul 2021)

CIVIL

Karnataka High Court has issued notice to the National Law School of India University (NLSIU) to appear before it and assist the court in order to prepare a road map on the subject of allocation towards infrastructure development in government schools across the state.

Tags : KARNATAKA HIGH COURT   NATIONAL LAW SCHOOL OF INDIA UNIVERSITY  

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