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Delhi HC Seeks Status Report on Impact of Extension of Interim Orders on Undertrial Prisoners - (20 Jul 2021)

CIVIL

Delhi High Court has sought status report from the Delhi Government on the impact of extension of interim orders, and interim bails granted to the undertrial Prisoners in view of recommendations made by the High Powered Committee with an objective of decongesting jails amid Covid-19 pandemic.

Tags : DELHI HIGH COURT   IMPACT OF EXTENSION OF INTERIM ORDERS ON UNDERTRIAL PRISONERS  

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