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Kerala HC Seeks IO Report in Rape Case Filed by Olympian Mayookha Johny's Friend - (20 Jul 2021)

CRIMINAL

Kerala High Court has sought the investigating officer's report in the matter where Olympian athlete Mayookha Johny's friend was allegedly raped and blackmailed by a man in 2016. The Court has directed so after the petitioner claimed that the investigation had come to a standstill due to the accused being highly influential.

Tags : KERALA HIGH COURT   RAPE CASE FILED BY OLYMPIAN MAYOOKHA JOHNY'S FRIEND  

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