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Delhi High Court Seeks Response of CBI, ED in Christian Michel's Fresh Bail Pleas - (20 Jul 2021)

CRIMINAL

Delhi High Court has sought response of the CBI and Enforcement Directorate in the fresh bail pleas filed by Christian Michel, accused in connection with Augusta Westland case, in both Enforcement Directorate and CBI cases.

Tags : DELHI HIGH COURT   CHRISTIAN MICHEL'S FRESH BAIL PLEAS  

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