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SC Dismisses Plea Against Quashing of Criminal Cases Related to Alleged "Amaravati Land Scam" - (20 Jul 2021)

CRIMINAL

Supreme Court has dismissed the Andhra Pradesh Government’s Special leave Petitions against the quashing of criminal cases filed in connection with the alleged 'insider trading' in land transactions at Amaravati.

Tags : SUPREME COURT   "AMARAVATI LAND SCAM"  

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